United India Insurance Co.Ltd., vs Uppari Srinivasulu
2022 Latest Caselaw 7819 AP

Citation : 2022 Latest Caselaw 7819 AP
Judgement Date : 13 October, 2022

Andhra Pradesh High Court - Amravati

United India Insurance Co.Ltd., vs Uppari Srinivasulu on 13 October, 2022

                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A. 576 of 2019

                          PROCEEDING SHEET

 Sl.
 No       DATE                                                   OFFICE
                                    ORDER

NOTE

07. 13.10.2022 BVLNC, J

Heard both sides.

Judgment reserved.

___________ BVLNC, J psk

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