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The State Of Andhra Pradesh, vs Jasti Venkatapathi Rao,
2022 Latest Caselaw 7791 AP

Citation : 2022 Latest Caselaw 7791 AP
Judgement Date : 12 October, 2022

Andhra Pradesh High Court - Amravati
The State Of Andhra Pradesh, vs Jasti Venkatapathi Rao, on 12 October, 2022

34 to 37

HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: W.A. Nos. 461, 484, 491 and 497 of 2022

PROCEEDINGS SHEET Sl. DATE ORDER OFFICE No. NOTE

(Through Physical Mode)

12.10.2022 Heard.

Orders reserved.

Interim order passed earlier is extended till pronouncement of Judgment.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J

Ksp

 
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