The State Of A.P. vs Thammisetty Thimmaraju ...
2022 Latest Caselaw 7788 AP

Citation : 2022 Latest Caselaw 7788 AP
Judgement Date : 12 October, 2022

Andhra Pradesh High Court - Amravati

The State Of A.P. vs Thammisetty Thimmaraju ... on 12 October, 2022

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

             MAIN CASE No.Crl.A.No.1001 of 2008

                         PROCEEDING SHEET

Sl.   DATE                             ORDER                           OFFICE
No.                                                                     NOTE

7)    12.10.2022   AVRB, J

                          Heard the arguments of Advocate by
                   name Y. Jagadeeswara Rao, representing the
                   learned Public Prosecutor and Sri A. Syam
                   Sunder Reddy, representing Sri G. Rama
                   Chandra    Reddy,   learned   counsel   for   the
                   respondents.

Reserved for judgment.

________ AVRB,J PGR

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