Para Singa Rao, Guntur Dist And ... vs Pabbisetty Venkata Tulasiram, ...
2022 Latest Caselaw 7779 AP

                            HIGH COURT OF ANDHRA PRADESH


   MAIN CASE NO:      A.S.No.881 of 2017
                                 PROCEEDING SHEET
Sl.No      Date                           ORDER                              OFFICE
   .                                                                          NOTE

        12.10.2022 BSB, J


                        The learned counsel for the appellant/D-2
                   submitted that the 4th respondent/D-1 has preferred

A.S.No.877 of 2017 against the same decree and judgment which are subject matter of this appeal and requested to post both appeals together.

He further submitted an application in I.A.No.1 of 2019 was filed in A.S.No.877 of 2017 by the respondents No.1 to 3/plaintiffs therein for compromise.

Post on 21.10.2022.

_________________ B.S.BHANUMATHI,J

PNV