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Thathapudi Satyanarayana ... vs The State Of Ap.,Rep Pp.,
2022 Latest Caselaw 7723 AP

Citation : 2022 Latest Caselaw 7723 AP
Judgement Date : 11 October, 2022

Andhra Pradesh High Court - Amravati

Thathapudi Satyanarayana ... vs The State Of Ap.,Rep Pp., on 11 October, 2022

              HON'BLE SRI JUSTICE M.GANGA RAO

AND

HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

CRIMINAL APPEAL No.750 OF 2017

JUDGMENT :(Per Hon'ble Sri Justice M.Ganga Rao)

When the matter is taken up for hearing, it appears from the

record that the Principal District Judge, East Godavari District, has

addressed a letter dated 24.09.2022 informing the Registry that, as

per the communication of the Superintendent of Jails, Central

Prison, Rajamahendravaram, the appellant, who is the accused in

S.C.No.42/2017, died on 26.04.2018.

Recording the same, this criminal appeal is dismissed as

abated.

Miscellaneous petitions if any pending shall stand closed.

___________________ M.GANGA RAO, J

___________________________ T MALLIKARJUNA RAO, J Date:11.10.2022 BV

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