B. Durga Prasad, W.G.Dist. vs P.P., Hyd
2022 Latest Caselaw 7590 AP

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.:      Crl.A.Nos.1161, 1192 & 1193 of 2015

                               PROCEEDING SHEET

Sl.          DATE
                                            ORDER

No 10.10.2022 MGR, J & TMR, J Learned counsel for the appellants states that all the appeals arise out of the same judgment and that all these appeals are listed for the first time under the caption 'final hearing' and seeks time to get ready in the appeals.

Learned counsels for the appellants are directed to inform the appellants to appear before this Court on the next date of hearing.

Post on 20.10.2022.

___________ MGR, J

___________ TMR, J Vjl