Moparthi Babu Deva Vijaya Kumar vs Mekapati Narasimha Rao The State ...
2022 Latest Caselaw 8990 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.Crl.R.C.No.368 of 2008

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

10) 24.11.2022 AVRB, J

No representation for the petitioner, though the matter is being listed from time to time.

The petitioner challenged the Judgment of the appellate Court in C.A.No.82 of 2005, whereunder the appellate Court dismissed the appeal by confirming the conviction and sentence imposed against the petitioner. Later the petitioner got suspended the sentence of imprisonment also.

As the petitioner is not evincing any interest, list it on 16.12.2022 under the caption of "dismissal".

________ AVRB,J sj