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Kotha Satish vs The State Of Ap
2022 Latest Caselaw 8936 AP

Citation : 2022 Latest Caselaw 8936 AP
Judgement Date : 22 November, 2022

Andhra Pradesh High Court - Amravati
Kotha Satish vs The State Of Ap on 22 November, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. Nos. 5358 & 24526 of 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

07. 22.11.2022 RNT, J

"Separate common judgment is passed dismissing W.P.No.5358 of 2022 and disposing of W.P.No.24526 of 2022."

_________ RNT, J Dsr

 
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