Citation : 2022 Latest Caselaw 8809 AP
Judgement Date : 16 November, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: Criminal Appeal No.1173 of 2010
PROCEEDING SHEET
Sl.No
ORDER
DATE
6. 16.11.2022 AVRB, J
No representation on behalf of respondent No.2.
Already learned counsel for the appellant argued the matter.
List the matter on 21.12.2022 under the caption 'For Pronouncement of Judgment'.
___________ AVRB, J MP
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