Citation : 2022 Latest Caselaw 8807 AP
Judgement Date : 16 November, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: Criminal Appeal No.36 of 2007
PROCEEDING SHEET
Sl.No
ORDER
DATE
27. 16.11.2022 AVRB, J
Heard the reply arguments of Sri N.V.Sumanth, learned counsel for the appellant.
Reserved the matter for Judgment.
___________ AVRB, J MP
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