M.Anasuyamma, vs State Of Andhra Pradesh,
2022 Latest Caselaw 8802 AP

Citation : 2022 Latest Caselaw 8802 AP
Judgement Date : 16 November, 2022

Andhra Pradesh High Court - Amravati

M.Anasuyamma, vs State Of Andhra Pradesh, on 16 November, 2022

           HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE No: W.P.No.37008 of 2022

                               PROCEEDING SHEET

SL.    DATE                                   ORDER                               OFFICE
NO.                                                                                NOTE
 1.

16.11.2022 NJS, J

At the request of learned counsel for the petitioner, list this case on 23.11.2022 in the Motion List enabling him to file a copy of the Judgment on which he wants to place reliance.

_____ NJS, J

Download the LatestLaws.com Mobile App