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Gonuguntla Ramarao vs The State Of Andhra Pradesh
2022 Latest Caselaw 8769 AP

Citation : 2022 Latest Caselaw 8769 AP
Judgement Date : 15 November, 2022

Andhra Pradesh High Court - Amravati
Gonuguntla Ramarao vs The State Of Andhra Pradesh on 15 November, 2022
          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                   MAIN CASE No.Crl.P.No.8625 of 2022
                                 PROCEEDING SHEET

Sl.                                                                         Office
                                          ORDER
No       DATE                                                               Note
3     15.11.2022   RRR, J

The learned Public Prosecutor seeks time to place Judgments, supporting the contention that samples of the Narcotic Substances can be taken by the Investigating Officer at the time of seizure itself.

Post on 21.11.2022 in 'motion list'.

_________ RRR, J

RJS

 
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