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B.Nagaraju, vs The State Of A.P., Rep By Spl.Pp.,
2022 Latest Caselaw 8712 AP

Citation : 2022 Latest Caselaw 8712 AP
Judgement Date : 14 November, 2022

Andhra Pradesh High Court - Amravati
B.Nagaraju, vs The State Of A.P., Rep By Spl.Pp., on 14 November, 2022
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Criminal Appeal No.959 of 2007

                           PROCEEDING SHEET

Sl.No
                                             ORDER

DATE

20. 14.11.2022 AVRB, J

Heard the arguments of Sri S.M.Subhani, learned Standing Counsel for ACB and Special Public Prosecutor, representing the respondent and also the reply arguments of Sri M.B.Chandra Sekhar, learned counsel, representing Sri D.Linga Rao, learned counsel for the appellant.

Reserved the matter for Judgment.

___________ AVRB, J MP

 
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