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Shaik Mohiddin, Spsr Nellore ... vs P.P., Hyd
2022 Latest Caselaw 8688 AP

Citation : 2022 Latest Caselaw 8688 AP
Judgement Date : 11 November, 2022

Andhra Pradesh High Court - Amravati
Shaik Mohiddin, Spsr Nellore ... vs P.P., Hyd on 11 November, 2022
       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.1374 of 2014

                          PROCEEDING SHEET

Sl.
                                      ORDER

No DATE

9. 11.11.2022 CPK, J & BKM, J

Post this matter as and when this Bench is re-constituted, on which date, the learned counsel for the appellants shall produce the judgments relied upon by him.

___________ CPK, J

___________ BKM, J AMD

 
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