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Entenaka Ramanjappa A1 Another vs The State Of A.P.,
2022 Latest Caselaw 8687 AP

Citation : 2022 Latest Caselaw 8687 AP
Judgement Date : 11 November, 2022

Andhra Pradesh High Court - Amravati
Entenaka Ramanjappa A1 Another vs The State Of A.P., on 11 November, 2022
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.665 of 2015

                            PROCEEDING SHEET

Sl.No
                                          ORDER

DATE

13. 11.11.2022 CPK, J & BVLNC, J

List on 14.11.2022 under the caption "For Judgment."

___________ CPK, J

___________ BVLNC, J AMD

 
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