S.R. Sravani M. Sreevani R/O Kolar ... vs The A.P.S.R.T.C., Rep. By Md., ...
2022 Latest Caselaw 8643 AP

Citation : 2022 Latest Caselaw 8643 AP
Judgement Date : 10 November, 2022

Andhra Pradesh High Court - Amravati

S.R. Sravani M. Sreevani R/O Kolar ... vs The A.P.S.R.T.C., Rep. By Md., ... on 10 November, 2022

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      Main Case : M.A.C.M.A. No.316 of 2006

                             PROCEEDING SHEET

Sl.                                                                           OFFICE
        DATE                              ORDER
No.                                                                            NOTE
                   DUPPALA VENKATA RAMANA, J
08.   10.11.2022

                            Heard   the   learned   counsel      for   the

                   appellant and the respondent/APSRTC.

The matter is reserved for Judgment.

_______________________________ DUPPALA VENKATA RAMANA, J Dinesh

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