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Smt.K.Venkata Lakshmi, E.G.Dist vs Chief Secy, Gad, Hyd 2 Others
2022 Latest Caselaw 8575 AP

Citation : 2022 Latest Caselaw 8575 AP
Judgement Date : 8 November, 2022

Andhra Pradesh High Court - Amravati
Smt.K.Venkata Lakshmi, E.G.Dist vs Chief Secy, Gad, Hyd 2 Others on 8 November, 2022
     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                   &
          HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

                  WRIT APPEAL No.476 OF 2015

Smt. K. Venkata Lakshmi, W/o K. Veera Babu,
Age: 28 years, Occ: Housewife, R/o Borrampalem
Village, Gandipalle Mandal, East Godavari District.
                                                        ..Appellant
                                 Versus

The State of Andhra Pradesh,
represented by its Chief Secretary,
(General Administration Department),
Secretariat Buildings, and others.
                                                      ...Respondents
                                  ***

ORAL JUDGMENT Dt:08.11.2022

(per Prashant Kumar Mishra, CJ)

1. Learned counsel for the appellant submits that this writ appeal

has been rendered infructuous.

2. Recording the above submission, the Writ Appeal is dismissed as

infructuous. No costs. All pending miscellaneous applications shall

stand closed.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J Nn

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

W.A.No.476 OF 2015

(per Prashant Kumar Mishra, CJ)

Dt:08.11.2022

Nn

 
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