Citation : 2022 Latest Caselaw 8573 AP
Judgement Date : 8 November, 2022
IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU
WRIT APPEAL No.1505 OF 2014
B. Venkata Ramana S/o Basaiah,
Aged about: 26 years, Occ: Cultivation,
R/o Residing at Gutalapai, Nuthan Kalva
Village, K.V. Palli Mandal, Chittoor District.
..Appellant
Versus
The State of Andhra Pradesh,
Represented by its Chief Secretary,
General Administration (Law & Order)
Department, Secretariat Buildings,
and others.
...Respondents
***
ORAL JUDGMENT Dt:08.11.2022
(per Prashant Kumar Mishra, CJ)
1. Learned counsel for the appellant submits that this writ appeal
has been rendered infructuous.
2. Recording the above submission, the Writ Appeal is dismissed as
infructuous. No costs. All pending miscellaneous applications shall
stand dismissed.
PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J Nn
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU
W.A.No.1505 OF 2014
(per Prashant Kumar Mishra, CJ)
Dt:08.11.2022
Nn
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