Citation : 2022 Latest Caselaw 8394 AP
Judgement Date : 7 November, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.Crl.A.No.1351 of 2010
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE
6) 07.11.2022 AVRB, J
Heard the arguments of Sri A.S.K.S. Bhargav, learned counsel, representing the learned counsel for the appellants and Sri Y. Jagadeeswara Rao, learned counsel, representing the learned Public Prosecutor.
Reserved for judgment.
________ AVRB,J PGR
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