Citation : 2022 Latest Caselaw 8279 AP
Judgement Date : 2 November, 2022
HIGH COURT OF ANDHRA PRADESH : : AT AMARAVATI
MAIN CASE No.: S.A.No.66 of 2001
Sl. DATE OFFICE ORDER NOTE No
02-11-2022 BSS,J
I have heard both sides. For judgment, list on 17.11.2022.
_____ BSS,J Rns PROCEEDING SHEET
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