Rayachoti Venkatramana vs The State Of Andhra Pradesh
2022 Latest Caselaw 8243 AP

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE: WRIT PETITION No.34421 of 2022 PROCEEDING SHEET

Sl. OFFICE DATE ORDER No NOTE.

2. 01.11.2022 NJS,J W.P. No.34421 of 2022 Heard the learned counsel for the petitioners and perused the material on record including the judgment and decree dated 07.12.2012 in O.S. No.370 of 2007 on the file of the Court of the Senior Civil Judge, Madanapalle.

At request of learned Assistant Government Pleader for Revenue, list the matter on 08.11.2022 in Motion List, for filing counter in the matter.

It is made clear that if no counter is filed by the next date of adjournment, the matter will be decided on merits.

_________ NJS,J vasu