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G Chowdanna Died vs Narasimhudu
2022 Latest Caselaw 2466 AP

Citation : 2022 Latest Caselaw 2466 AP
Judgement Date : 6 May, 2022

Andhra Pradesh High Court - Amravati

G Chowdanna Died vs Narasimhudu on 6 May, 2022

Bench: R Raghunandan Rao

      THE HON'BLE SRI JUSTICE R.RAGHUNANDAN RAO

                APPEAL SUIT No.374 of 2019


JUDGMENT:

Learned counsel for the appellants had filed a letter

dated 27.04.2022 stating that the appellants have instructed

him to withdraw the present appeal.

Learned counsel for the appellants seeks leave to

withdraw this appeal suit.

Accordingly, the Appeal Suit is dismissed as withdrawn.

There shall be no order as to costs.

Miscellaneous petitions, pending if any, shall stand

closed.

___________________________________ JUSTICE R.RAGHUNANDAN RAO Date : 06-05-2022 RJS

THE HON'BLE SRI JUSTICE R.RAGHUNANDAN RAO

APPEAL SUIT No.374 of 2019

Date : 06.05.2022

RJS

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