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Pattam Gousha Bi, vs Pattan John Shaida, Another,
2022 Latest Caselaw 2463 AP

Citation : 2022 Latest Caselaw 2463 AP
Judgement Date : 6 May, 2022

Andhra Pradesh High Court - Amravati
Pattam Gousha Bi, vs Pattan John Shaida, Another, on 6 May, 2022
Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH MAIN CASE: Crl.R.C. No. 1743 of 2006

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

15. 06.05.2022 RNT, J

"Separate judgment is delivered, allowing the Criminal Revision Case."

_________ RNT, J Dsr

 
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