Ch Parvathi vs The State Of Andhra Pradesh
2022 Latest Caselaw 2439 AP

Citation : 2022 Latest Caselaw 2439 AP
Judgement Date : 6 May, 2022

Andhra Pradesh High Court - Amravati

Ch Parvathi vs The State Of Andhra Pradesh on 6 May, 2022

Bench: Ravi Cheemalapati

             HIGH COURT OF ANDHRA PRADESH

MAIN CASE No: WRIT PETITION No.19038 of 2021


                        PROCEEDING SHEET
Sl.                                                                      OFFICE
      DATE         ORDER
No                                                                       NOTE.
07    06.05.2022

RC,J

The learned Government Pleader for Services-I south time to ascertain as to whether this matter is covered by the Judgment of this Court in W.P.No.4247 of 2019.

Post on 17.07.2022.

_____ RC,J RR

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