Heard The Arguments Of Both The vs Unknown
2022 Latest Caselaw 1547 AP

Citation : 2022 Latest Caselaw 1547 AP
Judgement Date : 29 March, 2022

Andhra Pradesh High Court - Amravati

Heard The Arguments Of Both The vs Unknown on 29 March, 2022

       HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: W.P.No.35408 of 2012

                         PROCEEDING SHEET

Sl.                                                                   OFFICE
     DATE                            ORDER
No.                                                                    NOTE
12 29.03.2022 Dr. KMR,J

                       Heard   the   arguments    of    both   the
               counsels.
                       Mr. N. Srihari, learned Standing Counsel
               for the respondents/ APSRTC sought time for

filing one more judgment with regard to the case.

For further hearing of learned counsel for the petitioner, post on 06.04.2022.

____________ Dr. KMR,J Gvl

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