Citation : 2022 Latest Caselaw 1508 AP
Judgement Date : 25 March, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: Crl. RC. No. 1505 of 2006
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
16. 25.03.2022 RNT, J
Delete the matter from the caption "judgment reserved".
List the matter for hearing in usual course, as per roster.
_________ RNT, J Dsr
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