Citation : 2022 Latest Caselaw 1471 AP
Judgement Date : 24 March, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No: W.P.No.20458 of 2019 PROCEEDING SHEET
Sl. OFFICE DATE ORDER No NOTE.
CPK,J & RNT,J
11. 24.03.2022
The writ petition is allowed (vide .
separate judgment).
________ CPK,J
________ RNT,J Gk
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