Citation : 2022 Latest Caselaw 1441 AP
Judgement Date : 23 March, 2022
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No: W.P.No.30389 of 2015
PROCEEDING SHEET
Sl. OFFICE DATE ORDER No. NOTE
21. 23.03.2022 Dr. KMR,J
Both the counsel appeared. Heard in part. For filing written submissions and Judgments by the both counsel.
Post on 28.03.2022 at 2.15 p.m
____________ Dr. KMR,J KK
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