Kolli Sita Rama Swamy Naidu vs T Padma Rao Padma,
2022 Latest Caselaw 1416 AP

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                    MAIN CASE No: C.R.P.No.728 of 2021

                                PROCEEDING SHEET
Sl.                                                                        OFFICE
        DATE                                ORDER
No                                                                          NOTE.
                                                                           Transfe
4     22.03.2022   NJS, J                                                  rred to
                                                                           io
                            Heard learned counsel for the petitioner and   folder
                   learned counsel for the respondents who placed          before

correcti reliance on a reported Judgment of Hon'ble ons. Supreme Court in Kasturi v. Iyyamperumal and B/o.

Others [ (2005) 6 SCC 733].

At the request of learned counsel for the respondents, list this case after one (1) week for further consideration.

_____ NJS, J BLV