Citation : 2022 Latest Caselaw 1406 AP
Judgement Date : 22 March, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO: C.R.P.No.2365 of 2019 PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE
22.03.2022 BSB, J
Both counsels are present. Since further arguments in the matter is required on the question of law of precedent based on the judgments relied on both the parties, post on 25.03.2022 'for further hearing'.
_________________ B.S.BHANUMATHI,J PNV
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