Citation : 2022 Latest Caselaw 1332 AP
Judgement Date : 15 March, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 11916 of 2021
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
04. 11.03.2022 RNT, J
"Separate judgment is delivered disposing of the writ petition."
_________ RNT, J Dsr
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