Citation : 2022 Latest Caselaw 1277 AP
Judgement Date : 11 March, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 29348 of 2021
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
07. 11.03.2022 RNT, J
"Separate judgment is delivered dismissing the writ petition."
_________ RNT, J Dsr
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!