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L.Chandra Mohan, vs The Andhra Pradesh Public Service ...
2022 Latest Caselaw 1276 AP

Citation : 2022 Latest Caselaw 1276 AP
Judgement Date : 11 March, 2022

Andhra Pradesh High Court - Amravati
L.Chandra Mohan, vs The Andhra Pradesh Public Service ... on 11 March, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 29352 of 2021

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

07. 11.03.2022 RNT, J

"Separate judgment is delivered dismissing the writ petition."

_________ RNT, J Dsr

 
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