Citation : 2022 Latest Caselaw 1241 AP
Judgement Date : 9 March, 2022
HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO
WRIT PETITION No.3316 of 2022
ORDER:
The petitioner had been awarded the contract for
providing water supply to the R.R. Package of Chinavutupalli
Village, Gannavaram Mandal, Krishna District, under agreement
dated 07.02.2019. After execution of the said contract, a final
bill for a sum of Rs.1,05,68,313/- had been prepared. As the
payment of the said amount has not been made by the
respondents, the petitioner has approached this Court, by way
of this writ petition.
2. It is the contention of the petitioner that even
though the respondents admitted that the petitioner is entitled
for payment of the aforesaid sums of money, no payment is
being made. The petitioner contends that such non-payment of
money is clearly arbitrary and high-handed requiring the
interference of this Court.
3. This Court, in various orders, including the
judgment of a learned Single Judge of this Court dated
05.10.2021 in W.P.No.10038 of 2021 and batch had taken the
view that such non-payment of dues is arbitrary and that such
dues need to be cleared by the respondents at the earliest.
4. In view of the aforesaid directions of this Court in
various cases and after hearing the submissions of the learned
counsel for the petitioner, learned Government pleader for
Panchayat Raj and learned counsel appearing for the 2 RRR,J W.P.No.3316 of 2022
respondents, this writ petition is disposed of with a direction to
the respondents to release the amount of Rs.1,05,68,313/- to
the petitioner at the earliest, and at any rate, within a period of
six weeks from the date of receipt of a copy of this order. It
would also be open to the petitioner to agitate his claim for
interest, if any payable by the respondents, in an appropriate
forum. There shall be no order as to costs.
As a sequel, pending miscellaneous petitions, if any, shall
stand closed.
_________________________ R. RAGHUNANDAN RAO, J.
09.03.2022
RJS
3 RRR,J
W.P.No.3316 of 2022
HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO
WRIT PETITION No.3316 of 2022
09.03.2022 RJS
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