Gusidi Venkata Swamy vs The State Of Andhra Pradesh
2022 Latest Caselaw 1236 AP

        HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI

MAIN CASE No. Crl. R. C. 173 of 2022

                        PROCEEDING SHEET
Sl.     DATE                     ORDER                               OFFICE
No.                                                                   NOTE
(1)   08-3-2022   CMR, J.                                            Transferred
                                 I.A.No.1/2022                       to I.O.
                                                                     Folder.

                       Dispensed with for the present.

                                                         _________
                                                          CMR, J.

Crl.R.C. No.173/2022

Criminal Revision Case is allowed. (Vide separate judgment).

_________ CMR, J.

Ak