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Government Of Andhra Pradesh vs Marvel Hostings Pvt. Ltd
2022 Latest Caselaw 1201 AP

Citation : 2022 Latest Caselaw 1201 AP
Judgement Date : 7 March, 2022

Andhra Pradesh High Court - Amravati

Government Of Andhra Pradesh vs Marvel Hostings Pvt. Ltd on 7 March, 2022

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.A.No. 17 of 2022

                           PROCEEDING SHEET

Sl.
                                     ORDER

No DATE 07.03.2022 CPK, J & VS, J

At the time when the matter is taken up

for hearing, it is represented by Government

Pleader for Revenue that the issue identical

to the case on came up for consideration

before Sri Justice D.V.S.S. Somayajulu, and

a contra view is taken. He submit that, he

will place a copy of the Judgment by

09.03.2022.

List on 09.03.2022.

_____________________ C. Praveen Kumar, J

______________ V. Sujatha , J SM

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Government Of Andhra Pradesh vs Marvel Hostings Pvt. Ltd
2022 Latest Caselaw 1201 AP

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Government Of Andhra Pradesh vs Marvel Hostings Pvt. Ltd2022 Latest Caselaw 1201 AP

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Government Of Andhra Pradesh vs Marvel Hostings Pvt. Ltd
2022 Latest Caselaw 1201 AP