Sonaba Majji Somara, vs Amarapalli Bhavani Devi Died,
2022 Latest Caselaw 1128 AP

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
        MAIN CASE No: C.R.P.Nos.1380, 1392, 1393 & 1395 of 2021

                              PROCEEDING SHEET
Sl.                                                                     OFFICE
        DATE                            ORDER
No                                                                       NOTE.
                                                                        Transfe
5     03.03.2022 NJS, J                                                 rred to
                                                                        io
                        Learned counsel for the petitioners filed a set
                                                                        folder
                 of judgments on which he wants to seek reliance.       before
                                                                        correcti
                        Learned counsel for the respondents seeks

ons.

some time to enable her to go through the said B/o. judgments and file citations in support of her submissions.

List these cases on 14.03.2022.

_____ NJS, J BLV