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Yerikali Venkateswarlu vs Yerikali Devamma
2022 Latest Caselaw 1109 AP

Citation : 2022 Latest Caselaw 1109 AP
Judgement Date : 2 March, 2022

Andhra Pradesh High Court - Amravati

Yerikali Venkateswarlu vs Yerikali Devamma on 2 March, 2022

      HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                     A.S.No.2124 of 2018

JUDGMENT:

Sri M.V.Vijay Aditya, learned counsel appearing for

Sri C. Prakash Reddy, learned counsel for the appellants

reiterates the request made in the letter dated 23.02.2022, for

withdrawal the appeal.

2. Accordingly, the appeal is dismissed as withdrawn.

There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

____________________________ R. RAGHUNANDAN RAO, J.

02.03.2022 BSM

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

A.S.No.2124 of 2018

02.03.2022

BSM

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