U Sarojamma vs The State Of A.P,
2022 Latest Caselaw 3209 AP

Citation : 2022 Latest Caselaw 3209 AP
Judgement Date : 30 June, 2022

Andhra Pradesh High Court - Amravati

U Sarojamma vs The State Of A.P, on 30 June, 2022

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

               MAIN CASE:    W.P.No.1061 of 2022

                        PROCEEDING SHEET
Sl. DATE                           ORDER                                 OFFICE
No.                                                                       NOTE
6   30.06.2022

KVL,J

Learned counsel for the petitioner submits that the matter squarely covered by the judgment of this Court.

Learned Government Pleader for Services-I is directed to get instructions in the matter.

List the matter on 11.07.2022.

_______ KVL, J

BSS

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