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K. Mohan Rao, vs B. Narasimha Rao 16 Ors.,
2022 Latest Caselaw 2589 AP

Citation : 2022 Latest Caselaw 2589 AP
Judgement Date : 21 June, 2022

Andhra Pradesh High Court - Amravati
K. Mohan Rao, vs B. Narasimha Rao 16 Ors., on 21 June, 2022
Bench: -
     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

  HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                        &
               HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

                     WRIT APPEAL No.1381 OF 2008

                             (Through physical mode)

K. Mohan Rao, S/o Seshaiah,
Hindu, Aged about.. years,
R/o Anumarlapudi Village,
Pedakakani Mandal, Guntur District.
                                                           ..Appellant
                                      Versus

B. Narasimha Rao, S/o Pannaiah,
R/o Anumarlapudi Village,
Pedakakani Mandal, Guntur District
and others.
                                                          ...Respondents

Counsel for the appellant : Mr. V.S.R. Anjaneyulu.

Counsel for respondent Nos.1 to 12 : Mr. M. Vidyasagar

Counsel for respondent Nos.13 to 16: GP for Revenue.

ORAL JUDGMENT Dt:21.06.2022

(per Prashant Kumar Mishra, CJ)

In view of the memo dated 17.06.2022 filed by Mr. V.S.R.

Anjaneyulu, learned counsel for the appellants, for withdrawal of this

appeal, we dismiss the writ appeal as withdrawn.

No costs. All pending miscellaneous applications shall stand

dismissed.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J

Nn

 
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