Proceeding Sheet vs Unknown
2022 Latest Caselaw 4440 AP

 HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

       MAIN CASE No:W.P.No. 21836 of 2022

                   PROCEEDING SHEET

SL.     DATE                               ORDER                               OFFICE
NO.                                                                             NOTE
      22.07.2022
                    DR, J


                            Heard   the    learned   counsel    for      the
                    petitioner(s) and the learned Government Pleader
                    for the respondents.

In view of law settled by this High Court in catena of judgments, the respondents are directed not to make any constructions over the subject land without changing or converting the classification.

Post this case after four weeks. Meanwhile, respondents to file counter.

____________ D.RAMESH,J PA.

 SL.   DATE   ORDER   OFFICE
NO.                   NOTE