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Madapati Seetharami Reddy vs Rashtriya Pariyojana Nirman ...
2022 Latest Caselaw 4298 AP

Citation : 2022 Latest Caselaw 4298 AP
Judgement Date : 19 July, 2022

Andhra Pradesh High Court - Amravati

Madapati Seetharami Reddy vs Rashtriya Pariyojana Nirman ... on 19 July, 2022

        THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI

                  APPEAL SUIT No.2270 OF 1998

JUDGMENT:

Sri M.V.Suresh, learned counsel for the appellant seeks

permission to withdraw the appeal suit.

Permission as sought for is granted.

Accordingly, the Appeal Suit is dismissed as withdrawn. There

shall be no order as to costs.

As a sequel, all the pending miscellaneous applications shall

stand closed.

________________________ JUSTICE SUBBA REDDY SATTI

19th July, 2022 NPA

THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI

APPEAL SUIT NO. 2270 OF 1998

Date:19.07.2022

NPA

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