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Pedalanka Venkateswarlu vs B Rajasekhar
2022 Latest Caselaw 3941 AP

Citation : 2022 Latest Caselaw 3941 AP
Judgement Date : 12 July, 2022

Andhra Pradesh High Court - Amravati
Pedalanka Venkateswarlu vs B Rajasekhar on 12 July, 2022

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE NO.: C.C.No.129 of 2020

PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE

08. 12.07.2022 MGR,J

Learned counsel for the petitioner seeks further time to cite judgments.

Post on 19.07.2022.

______ MGR, J Vjl

 
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