Sri Ganesh Graphics vs The State Of Andhra Pradesh
2022 Latest Caselaw 3936 AP

     THE HON'BLE SRI JUSTICE VENKATESWARLU NIMMAGADDA

                    WRIT PETITION No.18132 of 2022

ORDER:

The petitioner had been awarded the work for printing,

supply of isolation instructions, pamphlets, stickers and

multicolour publicity material etc., related to Covid-19. Pursuant

to the same, the petitioner prepared the material and supplied the

material through invoices dated 13.10.2020, 22.04.2021,

10.05.2021, 19.05.2021 and 22.05.2021. Basing on the said

invoices, a final bill for a sum of Rs.4,79,360/- was prepared. As

the payment of the said amount has not been made by the

respondents, the petitioner has approached this Court by way of

this writ petition.

2. It is the contention of the petitioner that even though the

respondents admitted that the petitioner is entitled for payment of

the aforesaid sum of money, no payment is being made. The

petitioner contends that such non-payment of money is clearly

arbitrary and high-handed requiring the interference of this Court.

3. This Court, in various orders, including the judgment of a

learned Single Judge of this Court dated 05.10.2021 in

W.P.No.10038 of 2021 and batch had taken the view that such

non-payment of dues is arbitrary and that such dues need to be

cleared by the respondents at the earliest.

4. In view of the aforesaid directions of this Court in various

cases and after hearing the submissions of the learned counsel for

the petitioner and learned counsel appearing for the respondents,

this Writ Petition is disposed of with a direction to the respondents

to release the amount of Rs.4,79,360/- to the petitioner at the

earliest, and at any rate, within a period of six (6) weeks from the

date of receipt of a copy of this order. If the respondents fail to pay

the amount within the stipulated time, the petitioner is entitled for

interest @12% per annum. There shall be no order as to costs.

Consequently, Miscellaneous Petitions, if any, pending in

this Writ Petition shall stand closed.

______________________________________ VENKATESWARLU NIMMAGADDA, J

Date: 12.07.2022 Ivd

THE HON'BLE SRI JUSTICE VENKATESWARLU NIMMAGADDA

WRIT PETITION No.18132 of 2022

Dated: 12.07.2022

Ivd