Citation : 2022 Latest Caselaw 3819 AP
Judgement Date : 7 July, 2022
HIGH COURT OF ANDHRA PRADESH
MACMA Nos.97 of 2013 & 1840 of 2015
PROCEEDING SHEET
Sl. OFFICE DATE ORDER No NOTE
07.07.2022 UDPR, J & GRKP, J
Heard the arguments of both the counsel.
Reserved for Judgment.
________ UDPR, J
________ GRKP, J JKS
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