Citation : 2022 Latest Caselaw 3768 AP
Judgement Date : 6 July, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: C.M.A. No. 588 of 2008
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
35. 06.07.2022 RNT, J
"Separate judgment is passed dismissing the appeal."
_________ RNT, J Dsr
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