Citation : 2022 Latest Caselaw 89 AP
Judgement Date : 6 January, 2022
THE HON'BLE SRI JUSTICE R.RAGHUNANDAN RAO
I.A.No.1 of 2021 In/and APPEAL SUIT No.82 of 2015 COMMON JUDGMENT:-
The learned counsel for the appellant has filed I.A.No.1 of
2021 seeking permission to withdraw the appeal as she is not
interested in prosecuting the said appeal.
Permission is accorded.
Accordingly, I.A.No.1 of 2021 is allowed and in view of the
same, the Appeal Suit is dismissed as withdrawn. There shall be
no order as to costs.
Miscellaneous Petitions, if any pending, in this petition,
shall stand closed.
_________________________ JUSTICE R.RAGHUNANDAN RAO
Date : 06.01.2022
SPP
THE HON'BLE SRI JUSTICE R.RAGHUNANDAN RAO
APPEAL SUIT No.82 of 2015
Date : 06.01.2022
SPP
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