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Manepalli Ranadheer, vs K.Veera Naga Durga Malleswara ...
2022 Latest Caselaw 506 AP

Citation : 2022 Latest Caselaw 506 AP
Judgement Date : 31 January, 2022

Andhra Pradesh High Court - Amravati

Manepalli Ranadheer, vs K.Veera Naga Durga Malleswara ... on 31 January, 2022

           THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

CRIMINAL REVISION CASE No.402 of 2011

JUDGMENT:-

(through virtual mode)

Sri D.kodandarami Reddy, learned counsel for the

petitioner/revisionist, submits that this revision was filed challenging the

order passed by the VIII Additional District and Sessions Judge (FTC),

Vijayawada, whereby the application of the petitioner/accused for

discharge was rejected. He submits that the trial has been concluded and,

the petitioner has been acquitted.

In view of the aforesaid, he submits that the revision has been

rendered infructuous.

Accordingly, the revision is dismissed as infructuous.

__________________________ RAVI NATH TILHARI,J Date: 31.01.2022 Scs 1

THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

CRIMINAL REVISION CASE No.402 of 2011

Date: 31.01.2022

Scs

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