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Syed Saleem Pasha vs The State Of A.P.
2022 Latest Caselaw 433 AP

Citation : 2022 Latest Caselaw 433 AP
Judgement Date : 28 January, 2022

Andhra Pradesh High Court - Amravati
Syed Saleem Pasha vs The State Of A.P. on 28 January, 2022
Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH MAIN CASE No: Crl.R.C.No.445 OF 2007 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

RNT,J

10. 28.01.2022 (through virtual mode)

Arguments concluded from both the sides. Judgment reserved.

________ RNT,J Scs

 
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