Proceeding Sheet vs Unknown
2022 Latest Caselaw 399 AP

Citation : 2022 Latest Caselaw 399 AP
Judgement Date : 27 January, 2022

Andhra Pradesh High Court - Amravati

Proceeding Sheet vs Unknown on 27 January, 2022

             HIGH COURT OF ANDHRA PRADESH
                    MAIN CASE: Crl.A.No.2020 of 2018


                              PROCEEDING SHEET

SL.     DATE                                  ORDER                            OFFICE
NO.                                                                             NOTE

03.   27.01.2022   RNT,J
                                      (through virtual mode)

                           Sri K.Venkat Rao, learned counsel for the
                   appellant,     and       Sri   M.Muralikrishna,   learned
                   counsel, representing Sri R.Sujan Kumar, learned
                   counsel      for   the     de facto complainant are
                   connected.
                           On the request made by Sri Soora Venkata
                   Sainath, learned Spl.Asst.Public Prosecutor, for
                   the respondent/State, one week time is granted

to him to ascertain and verify whether any appeal or revision has been filed against the same judgment, dated 09.07.2018, passed in Sessions Case No.38 of 2016, by which the appellant/accused was convicted and sentenced for the offence punishable under Section 417 IPC, but was acquitted for the offence punishable under Section 376 IPC and under Section 3(2)(va) of SCs & STs (PoA) Amended Act 1 of 2016.

List on 03.02.2022.

_________ RNT, J Dsr